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Durga Prasad vs Parmu And Others
2013 Latest Caselaw 1705 ALL

Citation : 2013 Latest Caselaw 1705 ALL
Judgement Date : 6 May, 2013

Allahabad High Court
Durga Prasad vs Parmu And Others on 6 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4293 of 2012
 

 
Petitioner :- Durga Prasad
 
Respondent :- Parmu And Others
 
Petitioner Counsel :- Mohd. Naushad Siddiqui
 
Respondent Counsel :- Arvind Srivastava
 

 
Hon'ble Rajes Kumar,J.

Affidavit of service filed today wherein it is stated that Chola Mandalam General Insurance Co. Limited Chunninganj, Kanpur has been served on 9.1.2013. He further submitted that steps have also been taken to serve the respondent by registered post. No one has put in appearance.

List in third week of July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 6.5.2013

OP

 

 

 
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