Smt. Sapna Devi And Others vs Ramesh Chandra Rai And Others
2013 Latest Caselaw 1678 ALL

Citation : 2013 Latest Caselaw 1678 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Smt. Sapna Devi And Others vs Ramesh Chandra Rai And Others on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 194 of 2013
 

 
Petitioner :- Smt. Sapna Devi And Others
 
Respondent :- Ramesh Chandra Rai And Others
 
Petitioner Counsel :- Om Prakash Tripathi
 

 
Hon'ble Rajes Kumar,J.

List in second week of July, 2013. Office is directed to give fresh report about the service.

Order Date :- 3.5.2013

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