Citation : 2013 Latest Caselaw 1672 ALL
Judgement Date : 3 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- CIVIL REVISION No. - 106 of 2013 Petitioner :- State Of U.P. And Others Respondent :- Nagar Palika Parishad Petitioner Counsel :- S.C. Hon'ble Rajes Kumar,J.
As prayed, two weeks time is allowed to take steps to serve the respondent by registered post within two weeks.
Office is directed to correct the name of the array of the party.
Order Date :- 3.5.2013
OP
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