Makkhan & Others vs State Of U.P.
2013 Latest Caselaw 1670 ALL

Citation : 2013 Latest Caselaw 1670 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Makkhan & Others vs State Of U.P. on 3 May, 2013

Bench: Dharnidhar Jha, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5892 of 2006
 

 
Petitioner :- Makkhan & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abhitab Kumar Tiwari,Ajay Kumar Pandey,Dharmendra Singh,M.N. Singh,Satish Trivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dharnidhar Jha,J.

Hon'ble Mrs. Jayashree Tiwari,J.

List before another bench of which one of us (Hon. Mrs. Jayashree Tiwari, J.) is not a member after obtaining appropriate orders from the Hon'ble The Chief Justice.

Order Date :- 3.5.2013

Monika

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