Citation : 2013 Latest Caselaw 1657 ALL
Judgement Date : 3 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 199 of 2013 Petitioner :- Raj Kumar Respondent :- Mithai Lal And Others Petitioner Counsel :- M.K. Singh Hon'ble Rajes Kumar,J.
Two weeks time is allowed to take steps to serve the respondents by registered post.
Order Date :- 3.5.2013
OP
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