National Insurnace Co. Ltd. vs Smt. Kusum Lata And Others
2013 Latest Caselaw 1656 ALL

Citation : 2013 Latest Caselaw 1656 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

National Insurnace Co. Ltd. vs Smt. Kusum Lata And Others on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 118 of 2013
 

 
Petitioner :- National Insurnace Co. Ltd.
 
Respondent :- Smt. Kusum Lata And Others
 
Petitioner Counsel :- A.K. Sinha
 
Respondent Counsel :- Sumati Rani Gupta
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant prays for and is granted two weeks time to take steps to serve the respondent no. 3. Respondent nos. 1 and 2 are represented by Ms. Sumati Rani Gupta, Advocate, who has filed counter affidavit. Learned counsel for the appellant prays for and is granted three weeks time to file rejoinder affidavit.

List in second week of July, 2013.

Order Date :- 3.5.2013

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