Smt. Sudama Devi And Another vs Smt. Shakuntala Devi And Others
2013 Latest Caselaw 1647 ALL

Citation : 2013 Latest Caselaw 1647 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Smt. Sudama Devi And Another vs Smt. Shakuntala Devi And Others on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 230 of 2013
 

 
Petitioner :- Smt. Sudama Devi And Another
 
Respondent :- Smt. Shakuntala Devi And Others
 
Petitioner Counsel :- Salil Kumar Rai
 
Respondent Counsel :- R.P. Srivastava
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file counter affidavit.

List in week commencing 20.5.2013. Till the next date of listing interim order shall continue.

Order Date :- 3.5.2013

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