Ram Dularey vs State Of U.P. & Ors.
2013 Latest Caselaw 1646 ALL

Citation : 2013 Latest Caselaw 1646 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Ram Dularey vs State Of U.P. & Ors. on 3 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 460 of 2011
 

 
Petitioner :- Ram Dularey
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Pankaj Kr. Shukla,Pawan Kumar Tripathi
 
Respondent Counsel :- Govt. Advocate,Nishant Shukla
 

 
Hon'ble Ajai Lamba,J.

In view of illness slip submitted on behalf of learned counsel for the petitioner, this case is adjourned.

List after ten days.

Order Date :- 3.5.2013

A.Nigam

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