Ramesh Chandra Verma vs Leading Trustee Of Sohan Lal ...
2013 Latest Caselaw 1634 ALL

Citation : 2013 Latest Caselaw 1634 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Ramesh Chandra Verma vs Leading Trustee Of Sohan Lal ... on 2 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 43484 of 1999
 

 
Petitioner :- Ramesh Chandra Verma
 
Respondent :- Leading Trustee Of Sohan Lal Shyama Devi Trust. & Another
 
Petitioner Counsel :- M.C. Singh,Smt. Seema Shukla,Smt. Seema Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit to the review application.

List in second week of July, 2013.

Order Date :- 2.5.2013

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