State Of U.P. Thru' Spl. Secry., ... vs Hodil Singh
2013 Latest Caselaw 1573 ALL

Citation : 2013 Latest Caselaw 1573 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

State Of U.P. Thru' Spl. Secry., ... vs Hodil Singh on 1 May, 2013

Bench: Laxmi Kanta Mohapatra, Krishna Murari, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 1401 of 2011
 

 
Petitioner :- State Of U.P. Thru' Spl. Secry., Rajaswa Anubhag And Others
 
Respondent :- Hodil Singh
 
Petitioner Counsel :- M.S. Pipersenia, Dr. Y. K. Srivastava, S.C.
 
Respondent Counsel :- K.M. Singh
 

 
Hon'ble Laxmi Kanta Mohapatra, J.

Hon'ble Krishna Murari, J.

Hon'ble Mrs. Sunita Agarwal, J.

For orders, see order of date passed on separate sheets in connected Special Appeal No. 1343 of 2011.

Order Date :- 1.5.2013

Dcs

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