Km. Chanda vs State Of U.P. & Others
2013 Latest Caselaw 1571 ALL

Citation : 2013 Latest Caselaw 1571 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Km. Chanda vs State Of U.P. & Others on 1 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 3431 of 2013
 

 
Petitioner :- Km. Chanda
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.K. Maurya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter and rejoinder affidavit have been exchanged by the respective parties.

Put up this case for final hearing on 17.5.2013

Order Date :- 1.5.2013

Priyanka

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