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Bhagone vs Aman & Others
2013 Latest Caselaw 1569 ALL

Citation : 2013 Latest Caselaw 1569 ALL
Judgement Date : 1 May, 2013

Allahabad High Court
Bhagone vs Aman & Others on 1 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 15 of 1998
 

 
Petitioner :- Bhagone
 
Respondent :- Aman & Others
 
Petitioner Counsel :- S.K. Purwar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri S.K. Purwar, learned counsel for the appellant.

List in the next cause list.

Order Date :- 1.5.2013

P.P.

 

 

 
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