Amit Kumar Chauhan vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 1551 ALL

Citation : 2013 Latest Caselaw 1551 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Amit Kumar Chauhan vs State Of U.P.& 4 Ors. on 1 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20930 of 2013
 

 
Petitioner :- Amit Kumar Chauhan
 
Respondent :- State Of U.P.& 4 Ors.
 
Petitioner Counsel :- Rajesh Chandra Gupta,Kesh Mani Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned Standing Counsel appears on behalf of respondent nos. 1 and 2. Issue notice to respondent nos. 3 and 4. The petitioner may take steps to serve the respondent nos. 3 and 4 by dasti summon as well as by registered post.

List on 15.5.2013.

Order Date :- 1.5.2013

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