Sant Lal & Another vs Chhakauri Ram Gupta
2013 Latest Caselaw 1550 ALL

Citation : 2013 Latest Caselaw 1550 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Sant Lal & Another vs Chhakauri Ram Gupta on 1 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1719 of 1999
 

 
Petitioner :- Sant Lal & Another
 
Respondent :- Chhakauri Ram Gupta
 
Petitioner Counsel :- Satyendra
 
Respondent Counsel :- R.K. Chaubey,Anil Kumar,Anil Kumar Agrahari,Anupam Kulshreshtha,Ashok Kumar Jaiswal,Rajdeo Singh,Ravindra Prasad,Siddhartha Jaiswal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

This appeal is wrongly listed for orders. This is an admitted appeal and as per office report, no application is pending.

List this appeal for final hearing in the next cause list.

Order Date :- 1.5.2013

P.P.

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