State Of U.P. Thru' ... vs Anurag & Others
2013 Latest Caselaw 31 ALL

Citation : 2013 Latest Caselaw 31 ALL
Judgement Date : 22 March, 2013

Allahabad High Court

State Of U.P. Thru' ... vs Anurag & Others on 22 March, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 22034 of 2006
 

 
Petitioner :- State Of U.P. Thru' Collector/D.M. Muzaffar Nagar
 
Respondent :- Anurag & Others
 
Petitioner Counsel :- Standing Counsel,N.P.Pandey
 
Respondent Counsel :- Ajit Kumar,S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned Standing Counsel prays for and is allowed four weeks' time to file supplementary affidavit.

As this writ petition and the writ petition No. 22037 of 2006 arose out of same judgment, both the writ petitions be tagged together.

List after four weeks.

Order Date :- 22.3.2013

P.P.

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