Satendra Kumar vs The Collector & Others
2013 Latest Caselaw 30 ALL

Citation : 2013 Latest Caselaw 30 ALL
Judgement Date : 22 March, 2013

Allahabad High Court

Satendra Kumar vs The Collector & Others on 22 March, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 834 of 2004
 

 
Petitioner :- Satendra Kumar
 
Respondent :- The Collector & Others
 
Petitioner Counsel :- Sudhansu Srivastava,C.S. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted six weeks time to file counter affidavit.

List thereafter.

Order Date :- 22.3.2013

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