Oriental Insurance Company Ltd. vs Smt. Geeta Agarwal And Others
2013 Latest Caselaw 25 ALL

Citation : 2013 Latest Caselaw 25 ALL
Judgement Date : 22 March, 2013

Allahabad High Court

Oriental Insurance Company Ltd. vs Smt. Geeta Agarwal And Others on 22 March, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 798 of 2013
 

 
Petitioner :- Oriental Insurance Company Ltd.
 
Respondent :- Smt. Geeta Agarwal And Others
 
Petitioner Counsel :- Amaresh Sinha
 
Respondent Counsel :- A.T.Pandey,S.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Sri A.T. Pandey, Advocate has filed his Vakalatnama on behalf of the respondent no. 1.

Issue notice to respondent nos. 2 and 3. The appellant may take steps to serve the respondents by registered post.

Until further orders of this Court, the effect and operation of the judgment and award dated 15.1.2013 passed by the M.A.C.T./Additional District Judge, Court No. 7, Aligarh in M.A.C.T. Case No. 415 of 2011 (Smt. Geeta Agarwal Vs. Tejpal Sharma & others), shall remain stayed.

Order Date :- 22.3.2013

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