State Of U.P. Thru' ... vs Rajeshwari Devi
2013 Latest Caselaw 19 ALL

Citation : 2013 Latest Caselaw 19 ALL
Judgement Date : 22 March, 2013

Allahabad High Court

State Of U.P. Thru' ... vs Rajeshwari Devi on 22 March, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 22037 of 2006
 

 
Petitioner :- State Of U.P. Thru' Collector/D.M. Muzaffar Nagar
 
Respondent :- Rajeshwari Devi
 
Petitioner Counsel :- Standing Counsel,C.B.Yadav
 
Respondent Counsel :- Ajit Kumar,A.K. Jaiswal,S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List alongwith writ petition No.22034 of 2006.

Order Date :- 22.3.2013

P.P.

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