Rajnish Bharti vs State Of U.P.
2013 Latest Caselaw 3393 ALL

Citation : 2013 Latest Caselaw 3393 ALL
Judgement Date : 26 June, 2013

Allahabad High Court

Rajnish Bharti vs State Of U.P. on 26 June, 2013

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17015 of 2013
 

 
Applicant :- Rajnish Bharti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Y.K. Tripathi,Surendra Mohan Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Het Singh Yadav,J.

After some arguments, learned A.G.A. prays for and is granted two weeks' time to file counter affidavit.

Put up as fresh on 23.7.2013 before appropriate Bench.

Order Date :- 26.6.2013

Mustaqeem.

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