Ramesh vs State Of U.P.
2013 Latest Caselaw 3392 ALL

Citation : 2013 Latest Caselaw 3392 ALL
Judgement Date : 26 June, 2013

Allahabad High Court

Ramesh vs State Of U.P. on 26 June, 2013

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17240 of 2013
 

 
Applicant :- Ramesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P.S. Chauhan
 
Counsel for Opposite Party :- Govt .Advocate
 

 
Hon'ble Het Singh Yadav,J.

Memorandum of appearance filed today by Sri Bharat Singh, Advocate on behalf of the complainant, is taken on record.

After some arguments, learned counsel for the complainant and the learned A.G.A. pray for and are granted two weeks' time to file counter affidavit.

Put up as fresh on 22.7.2013 before appropriate Bench.

Order Date :- 26.6.2013

Mustaqeem.

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