Pappu Alias Ashok Kumar vs Union Of India Thr.Secy.Nitional ...
2013 Latest Caselaw 3390 ALL

Citation : 2013 Latest Caselaw 3390 ALL
Judgement Date : 25 June, 2013

Allahabad High Court

Pappu Alias Ashok Kumar vs Union Of India Thr.Secy.Nitional ... on 25 June, 2013

Bench: Satyendra Singh Chauhan, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- MISC. BENCH No. - 5447 of 2013
 

 
Petitioner :- Pappu Alias Ashok Kumar
 
Respondent :- Union Of India Thr.Secy.Nitional Highway Authority Of India
 
Counsel for Petitioner :- Brijesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,A.S.G.
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner is directed to serve notice upon learned counsel for the National Highway Authority of India during the course of the day.

Put up on 27.6.2013.

Order Date :- 25.6.2013

A.Nigam

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