Sanjay @ Sanjoo vs State Of U.P.
2013 Latest Caselaw 3386 ALL

Citation : 2013 Latest Caselaw 3386 ALL
Judgement Date : 24 June, 2013

Allahabad High Court

Sanjay @ Sanjoo vs State Of U.P. on 24 June, 2013

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3715 of 2013
 

 
Applicant :- Sanjay @ Sanjoo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Learned Government Advocate prays for and is granted time to file counter affidavit regarding long criminal history of fourteen cases relating to the applicant.

Let counter affidavit be filed within two weeks'.

Learned counsel for the applicant shall file his reply within one week thereafter.

List accordingly.

Order Date :- 24.6.2013

A.Nigam

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