Shiv Kumar Pal vs The State Of U.P Thru Home Secy., ...
2013 Latest Caselaw 3385 ALL

Citation : 2013 Latest Caselaw 3385 ALL
Judgement Date : 24 June, 2013

Allahabad High Court

Shiv Kumar Pal vs The State Of U.P Thru Home Secy., ... on 24 June, 2013

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- U/S 482/378/407 No. - 2951 of 2013
 

 
Applicant :- Shiv Kumar Pal
 
Opposite Party :- The State Of U.P Thru Home Secy., Lucknow And Ors.
 
Counsel for Applicant :- Bhola Singh Patel,Pravin Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List this case alongwith Criminal Misc. Case No.1444 of 2013 (u/S 482 Cr.P.C.) In IInd week of July 2013.

Order Date :- 24.6.2013

A.Nigam

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