Citation : 2013 Latest Caselaw 3373 ALL
Judgement Date : 21 June, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- APPLICATION U/S 482 No. - 20056 of 2013 Applicant :- Mukhtar And 3 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Ratnesh Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Case called out. None appears to press this application.
Put up on 9.7.2013 as fresh before the appropriate Bench.
Order Date :- 21.6.2013
NS
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