Mohit Kumar And 4 Others vs State Of U.P. And Another
2013 Latest Caselaw 3367 ALL

Citation : 2013 Latest Caselaw 3367 ALL
Judgement Date : 21 June, 2013

Allahabad High Court

Mohit Kumar And 4 Others vs State Of U.P. And Another on 21 June, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- APPLICATION U/S 482 No. - 19090 of 2013
 

 
Applicant :- Mohit Kumar And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Amit Singh Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. No one is present to press this application.

Put up on 10.7.2013 as fresh before the appropriate Bench.

Order Date :- 21.6.2013

Download the LatestLaws.com Mobile App