Suresh vs State Of U.P.
2013 Latest Caselaw 3365 ALL

Citation : 2013 Latest Caselaw 3365 ALL
Judgement Date : 21 June, 2013

Allahabad High Court

Suresh vs State Of U.P. on 21 June, 2013

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16392 of 2013
 

 
Applicant :- Suresh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarwar Ali Siddiqui,Nazia Ilyas,V.N. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

Case called out. None is present on behalf of the accused-applicant. The learned AGA is present.

List in the next cause list.

Order Date :- 21.6.2013

Mustaqeem.

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