Shiv Mangal Singh vs State Of U.P.
2013 Latest Caselaw 3347 ALL

Citation : 2013 Latest Caselaw 3347 ALL
Judgement Date : 20 June, 2013

Allahabad High Court

Shiv Mangal Singh vs State Of U.P. on 20 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- BAIL No. - 3657 of 2013
 

 
Applicant :- Shiv Mangal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Kumar Singh,Ram Prakash Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

As prayed by learned counsel for the applicant, list this case in IInd week of July 2013 alongwith Criminal Misc. Case No.3461(B) of 2013.

Order Date :- 20.6.2013

A.Nigam

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