Mumraz Kha vs The State Of U.P.And Ors.
2013 Latest Caselaw 3332 ALL

Citation : 2013 Latest Caselaw 3332 ALL
Judgement Date : 20 June, 2013

Allahabad High Court

Mumraz Kha vs The State Of U.P.And Ors. on 20 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 275 of 2013
 

 
Revisionist :- Mumraz Kha
 
Opposite Party :- The State Of U.P.And Ors.
 
Counsel for Revisionist :- Shiv Kumar Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Issue notice to opposite party nos.2,3,4, and 5, returnable at an early date.

The petitioner to take steps within a month.

Connect and list with Criminal Revision No.216 of 2013.

Order Date :- 20.6.2013

A.Nigam

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