Lekkha vs State Of U.P. Thru Secy.Home ...
2013 Latest Caselaw 3322 ALL

Citation : 2013 Latest Caselaw 3322 ALL
Judgement Date : 19 June, 2013

Allahabad High Court

Lekkha vs State Of U.P. Thru Secy.Home ... on 19 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- U/S 482/378/407 No. - 2861 of 2013
 

 
Applicant :- Lekkha
 
Opposite Party :- State Of U.P. Thru Secy.Home Deptt.Civil Sectt.Lko.& Anr.
 
Counsel for Applicant :- Pawan Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

As prayed by learned Government Advocate, put up tomorrow.

Order Date :- 19.6.2013

A.Nigam

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