Rajesh Kumar vs State Of U.P.
2013 Latest Caselaw 3301 ALL

Citation : 2013 Latest Caselaw 3301 ALL
Judgement Date : 18 June, 2013

Allahabad High Court

Rajesh Kumar vs State Of U.P. on 18 June, 2013

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11514 of 2013
 

 
Applicant :- Rajesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- D.K. Srivastava,L.K. Pandey,S.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,A.P. Paul,Ajai P. Paul,B.B. Paul
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

Case called out. Learned counsel for the applicant is present, but no one has appeared on behalf of complainant.

As prayed by the learned counsel for the applicant, list this case on 27th June, 2013.

Order Date :- 18.6.2013

Mustaqeem.

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