Citation : 2013 Latest Caselaw 3286 ALL
Judgement Date : 17 June, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12782 of 2013 Applicant :- Khushmeet Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Bhatnagar Counsel for Opposite Party :- Govt. Advocate,Lalit Singh,Lalit Srivastava Hon'ble Brijesh Kumar Srivastava-II,J.
List on 25.6.2013.
Order Date :- 17.6.2013
Mustaqeem.
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