Jeevan And 3 Others vs State Of U.P. And Another
2013 Latest Caselaw 3265 ALL

Citation : 2013 Latest Caselaw 3265 ALL
Judgement Date : 6 June, 2013

Allahabad High Court

Jeevan And 3 Others vs State Of U.P. And Another on 6 June, 2013

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 19236 of 2013
 

 
Applicant :- Jeevan And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravindra Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the applicants seeks permission to withdraw the present petition with liberty to file a fresh petition.

The prayer is allowed.

Accordingly, the petition is dismissed as withdrawn with liberty as prayed.

Order Date :- 6.6.2013

AHN

Download the LatestLaws.com Mobile App