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Neel Mani Rai vs State Of U.P.
2013 Latest Caselaw 3264 ALL

Citation : 2013 Latest Caselaw 3264 ALL
Judgement Date : 6 June, 2013

Allahabad High Court
Neel Mani Rai vs State Of U.P. on 6 June, 2013
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 19193 of 2013
 

 
Applicant :- Neel Mani Rai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rishi Kant Rai,Shilendra Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by the learned counsel for the applicant, the present petition is dismissed as withdrawn without any liberty to file a fresh petition.

Order Date :- 6.6.2013

AHN

 

 

 
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