Satish Kumar Singh And 28 Ors. vs Hon'Ble High Court Of Judiacature ...
2013 Latest Caselaw 3261 ALL

Citation : 2013 Latest Caselaw 3261 ALL
Judgement Date : 4 June, 2013

Allahabad High Court

Satish Kumar Singh And 28 Ors. vs Hon'Ble High Court Of Judiacature ... on 4 June, 2013

Bench: Arun Tandon, Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 32262 of 2013
 

 
Petitioner :- Satish Kumar Singh And 28 Ors.
 
Respondent :- Hon'Ble High Court Of Judiacature At Alld.Thru Rg & 2 Ors.
 
Counsel for Petitioner :- Gyanendra Srivastava
 
Counsel for Respondent :- C.S.C.,A.K.Sinha,Manish Goyal,Prashant Misra,V.P.Mathur,Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For order, see our order of date passed and kept on the records of Writ Petition No. 32249 of 2013.

Order Date :- 4.6.2013

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