Devendra @ Chapooda & Others vs State Of U.P.
2013 Latest Caselaw 4805 ALL

Citation : 2013 Latest Caselaw 4805 ALL
Judgement Date : 31 July, 2013

Allahabad High Court

Devendra @ Chapooda & Others vs State Of U.P. on 31 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2777 of 2012
 

 
Appellant :- Devendra @ Chapooda & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shivam Yadav,Ashish Singh,B.K. Tripathi,Sushil Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed list on 7th August, 2013.

Order Date :- 31.7.2013

Mustaqeem.

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