Commissioner Of Income Tax -I vs M/S Northern Electronics System ...
2013 Latest Caselaw 4802 ALL

Citation : 2013 Latest Caselaw 4802 ALL
Judgement Date : 31 July, 2013

Allahabad High Court

Commissioner Of Income Tax -I vs M/S Northern Electronics System ... on 31 July, 2013

Bench: Sibghat Ullah Khan, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- INCOME TAX APPEAL No. - 23 of 2009
 

 
Appellant :- Commissioner Of Income Tax -I
 
Respondent :- M/S Northern Electronics System (P) Ltd. Sahu Hazratganj
 
Counsel for Appellant :- D.D.Chopra
 
Counsel for Respondent :- Rahul Shukla,S.K.Garg
 

 
Hon'ble Sibghat Ullah Khan,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed vide our order of date passed in ITA No.22 of 2009.

Order Date :- 31.7.2013

VNP/-

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