Ram Lakahan vs State Of U.P. & Others
2013 Latest Caselaw 4797 ALL

Citation : 2013 Latest Caselaw 4797 ALL
Judgement Date : 31 July, 2013

Allahabad High Court

Ram Lakahan vs State Of U.P. & Others on 31 July, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 25757 of 2009
 

 
Petitioner :- Ram Lakahan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Harshita Vishwakarma,Akhilanand Mishra,S.K. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Dismissed.

For details see my judgement of date passed in Writ Petition No. (A) 23873

of 2011 (Rama Shankar Pandey (Seenchpal) Vs. State Of U.P. And Others).

Order Date :- 31.7.2013

Akn

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