Smt.Kusum Srivatava {B.C.C.} vs State Of U.P.Through Secy ...
2013 Latest Caselaw 4776 ALL

Citation : 2013 Latest Caselaw 4776 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Smt.Kusum Srivatava {B.C.C.} vs State Of U.P.Through Secy ... on 30 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 971 of 2005
 

 
Petitioner :- Smt.Kusum Srivatava {B.C.C.}
 
Respondent :- State Of U.P.Through Secy Cooperative And 6 Ors
 
Counsel for Petitioner :- R.S.Chauhan,H.S.Tiwari
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar,Rakesh Kumar
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.66357 of 2013)

List this case alongwith record before the appropriate Bench.

Order Date :- 30.7.2013

A.Nigam

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