Deepak vs State Of U.P.
2013 Latest Caselaw 4773 ALL

Citation : 2013 Latest Caselaw 4773 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Deepak vs State Of U.P. on 30 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8258 of 2013
 

 
Applicant :- Deepak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nitin Gupta,T.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present and submits that his name has not published as counsel for the complainant.

Office is directed to publish the name of Sri S.K. Singh as learned counsel for the complainant

List this matter in the next cause list.

Order Date :- 30.7.2013

Monika

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