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Badri Vishal Tripathi vs Dr.Raksha Goswami Director ...
2013 Latest Caselaw 4765 ALL

Citation : 2013 Latest Caselaw 4765 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Badri Vishal Tripathi vs Dr.Raksha Goswami Director ... on 30 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 3040 of 2011
 

 
Applicant :- Badri Vishal Tripathi
 
Opposite Party :- Dr.Raksha Goswami Director Ayurvedic And Unani Services Lko
 
Counsel for Applicant :- Chandra Bhushan Tripathi,Bal Gangadhar Tripathi
 

 
Hon'ble Ajai Lamba,J.

Sri Lalit Shukla, learned counsel for the respondent-State prays for time.

List after three weeks.

It has been noticed that the matter relates to release of retiral benefits.

Order Date :- 30.7.2013

A.Nigam

 

 

 
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