Smt. Sushila Singh vs Sri Krishan Kumar Gupta A.D.M. ...
2013 Latest Caselaw 4755 ALL

Citation : 2013 Latest Caselaw 4755 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Smt. Sushila Singh vs Sri Krishan Kumar Gupta A.D.M. ... on 30 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2140 of 2012
 

 
Applicant :- Smt. Sushila Singh
 
Opposite Party :- Sri Krishan Kumar Gupta A.D.M. (Urban Ceiling) Lko. & Anr.
 
Counsel for Applicant :- Suresh Chandra
 

 
Hon'ble Ajai Lamba,J.

Learned State Counsel, Sri Lalit Shukla, prays for time to file counter affidavit.

On request, list on 17.9.2013.

Order Date :- 30.7.2013

A.Nigam

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