Sabha Lal Patel vs State Of U.P. And Another
2013 Latest Caselaw 4754 ALL

Citation : 2013 Latest Caselaw 4754 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Sabha Lal Patel vs State Of U.P. And Another on 30 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 22353 of 2013
 

 
Applicant :- Sabha Lal Patel
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- V.K. Agnihotry
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to send the record of the Criminal Misc. Application U/s 482 Cr.P.C. No.18658 of 2009.

Put up this case as unlisted on 2nd August, 2013.

Order Date :- 30.7.2013

Mustaqeem.

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