Mahila Vidyalaya Ganga Prasad ... vs Directorate Of Higher Education & ...
2013 Latest Caselaw 4749 ALL

Citation : 2013 Latest Caselaw 4749 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Mahila Vidyalaya Ganga Prasad ... vs Directorate Of Higher Education & ... on 30 July, 2013

Bench: Shri Narayan Shukla, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1464 of 2007
 

 
Petitioner :- Mahila Vidyalaya Ganga Prasad Road Thru Manager & Anr.
 
Respondent :- Directorate Of Higher Education & 2 Ors. [At:02:00 P.M.]
 
Counsel for Petitioner :- Rakesh Srivastava,Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,S.B. Pandey
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Ritu Raj Awasthi,J.

Dismissed vide the order of date, passed on separate sheets in W.P.No.282(S.B) of 2006.

Order Date :- 30.7.2013

Tripathi

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