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Pankaj Kumar Gupta And Another vs State Of U.P. And 5 Others
2013 Latest Caselaw 4737 ALL

Citation : 2013 Latest Caselaw 4737 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Pankaj Kumar Gupta And Another vs State Of U.P. And 5 Others on 30 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 742 of 2013
 

 
Appellant :- Pankaj Kumar Gupta And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Appellant :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- C.S.C.,Prabhakar Awasthi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

     As prayed, put up as fresh before the Appropriate Bench on 1st August, 2013.

Order Date :- 30.7.2013

Priyanka

 

 

 
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