Rakesh Singh vs Sri Surendra Kumar Tiwari ...
2013 Latest Caselaw 4731 ALL

Citation : 2013 Latest Caselaw 4731 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Rakesh Singh vs Sri Surendra Kumar Tiwari ... on 30 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1217 of 2007
 

 
Applicant :- Rakesh Singh
 
Opposite Party :- Sri Surendra Kumar Tiwari (D.I.O.S) & 2 Ors.
 
Counsel for Applicant :- Surendra Pratap Singh,Rajendra Pratap Singh
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Sri Lalit Shukla, learned counsel for the respondent-contemner prays for time.

List after four weeks.

Order Date :- 30.7.2013

A.Nigam

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