Yashveer vs State Of U.P.
2013 Latest Caselaw 4729 ALL

Citation : 2013 Latest Caselaw 4729 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Yashveer vs State Of U.P. on 30 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26757 of 2012
 

 
Applicant :- Yashveer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Usha Srivastava,Vinod Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned counsel for the applicant to file the copy of the panchayatnama and other relevant prosecution documents by way of supplementary affidavit which have not been filed by him.

List this matter in the next cause list.

Order Date :- 30.7.2013

Monika

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