State Of U.P. And Another vs Indian Church Trustees
2013 Latest Caselaw 4716 ALL

Citation : 2013 Latest Caselaw 4716 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

State Of U.P. And Another vs Indian Church Trustees on 29 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 440 of 2013
 

 
Appellant :- State Of U.P. And Another
 
Respondent :- Indian Church Trustees
 
Counsel for Appellant :- S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Put-up as fresh, if possible, on 5th August, 2013 before another Bench of which one of us (S.P.Mehrotra, J.) is not a member after obtaining nomination from the Hon'ble The Chief Justice.

Order Date :- 29.7.2013

Priyanka

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