Mahendra Kumar Gupta & 3 Ors. vs Dr. Rajneesh Dubey & 3 Ors.
2013 Latest Caselaw 4711 ALL

Citation : 2013 Latest Caselaw 4711 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Mahendra Kumar Gupta & 3 Ors. vs Dr. Rajneesh Dubey & 3 Ors. on 29 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1431 of 2013
 

 
Applicant :- Mahendra Kumar Gupta & 3 Ors.
 
Opposite Party :- Dr. Rajneesh Dubey & 3 Ors.
 
Counsel for Applicant :- Upendra Nath Mishra
 
Counsel for Opposite Party :- Rajnish Kumar,Gaurav Mahrotra,Rajnish Kumar
 

 
Hon'ble Ajai Lamba,J.

Sri Rajnish Kumar, Advocate, appearing for respondent no.4 Sri Anil Kumar Yadav, Secretary, U.P. Public Service Commission, undertakes that result of Departmental Promotional Committee (D.P.C.) shall be finalised and released by tomorrow morning 11.00 a.m.

Let this case be listed tomorrow, i.e. 30.7.2013 at 12.30 p.m.

It is made clear that in case undertaking is not honoured by Sri Anil Kumar Yadav, Secretary, U.P. Public Service Commission, the said contemner shall remain present in court tomorrow.

Order Date :- 29.7.2013

A.Nigam

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