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Jai Prakash Mishra vs Ramesh Babu, Asstt. ...
2013 Latest Caselaw 4707 ALL

Citation : 2013 Latest Caselaw 4707 ALL
Judgement Date : 29 July, 2013

Allahabad High Court
Jai Prakash Mishra vs Ramesh Babu, Asstt. ... on 29 July, 2013
Bench: Krishna Murari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3488 of 2013
 

 
Applicant :- Jai Prakash Mishra
 
Opposite Party :- Ramesh Babu, Asstt. Commissionser & Astt. Registrar
 
Counsel for Applicant :- Suresh Singh
 

 
Hon'ble Krishna Murari, J.

When confronted with the observation that contempt application is frivolous and by no stretch of imagination any case for contempt, as alleged, can be said to be made out, learned counsel for the applicant finding it difficult to assail the same, sought permission of the Court to withdraw the application.

In the facts and circumstances, prayer made is allowed.

Contempt application is permitted to be withdrawn and accordingly stands dismissed.

Order Date :- 29.7.2013

Dcs

 

 

 
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