Citation : 2013 Latest Caselaw 4702 ALL
Judgement Date : 29 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 19768 of 2013 Applicant :- Awadhesh Kumar Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Ramanuj Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Case called out in the revised list. No one has appeared on behalf of applicant to press this petition. The learned AGA is present.
List in the next cause list.
Order Date :- 29.7.2013
Mustaqeem.
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